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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Punjab - Subsection

Section 58(6) in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(6)Without prejudice to the generality of the powers of the Commission in regard to the enforcement of standards of performance in operation of the power system, the codes to be formulated and implemented may include :
(a)Grid Code,
(b)Electricity Supply Code and Conditions of Supply;
(c)Transmission System Planning and Security Standards;
(d)Distribution System Planning and Security Standards;
(e)Codes on Utilisation of Electricity and Demand Side Management.