Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act] State of Uttar Pradesh - Subsection Section 57(1)(d) in Rules under the United Provinces Excise Act, 1910 (d)his power to inflict the punishment of censure on the members of the ministerial staff working under this respective charges;