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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in National Housing Bank (Issue And Management Of Bonds) Regulations, 1989

(b)"Bonds" means the bonds issued and sold by the National Housing Bank under cl. (a) of sub-section (1) of Section 15 of the Act, whether before or after the coming into force of these regulations;