Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62(12)] [Section 62] [Entire Act]

State of Jharkhand - Subsection

Section 62(12)(d) in Bihar Factories Rules, 1950

(d)Class D fire.-Special dry power (chloride based) type of extinguishers, or sand buckets shall be provided on a scale as laid down for class B fire. The Inspector may require a higher scale of portable equipment to be provided depending upon the risk involved.