Gujarat High Court
Bardoli Shreerang Exhibitors Private ... vs Sakarlal Dhansukhlal Golwala on 8 August, 2017
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/SA/252/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SECOND APPEAL NO. 252 of 2017
With
CIVIL APPLICATION NO. 9952 of 2017
In
SECOND APPEAL NO. 252 of 2017
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BARDOLI SHREERANG EXHIBITORS PRIVATE LIMITED....Appellant(s)
Versus
SAKARLAL DHANSUKHLAL GOLWALA....Respondent(s)
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Appearance:
MR JIGAR M PATEL, ADVOCATE for the Appellant(s) No. 1
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CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI
Date : 08/08/2017
ORAL ORDER
Put up after two weeks.
(BELA M. TRIVEDI, J.) Amar Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Aug 09 00:56:21 IST 2017