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[Cites 0, Cited by 0] [Section 82(6)] [Section 82] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 82(6)(iv) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(iv)knowingly or through neglect make any false, misleading or inaccurate statement in connection with his appointment to the Force.