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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Odisha - Subsection

Section 40(1)(d) in The Orissa Municipal Corporation Rules, 2004

(d)the windows of the building are of such dimensions and number and in such situations as may be required by the Commissioner and the aggregate area of all the windows in each of the places to which the public are admitted is not less than one-tenth of the floor area thereof.