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State of Tamilnadu - Section

Section 23 in The Tamil Nadu Bhoodan Yagna Rules, 1959

23. Establishment.

- Pay bills, travelling allowance bills, etc. - In the preparation and drawal of pay bills, travelling allowance bills, and contingent bills, the rules contained in the [Tamil Nadu] [Substituted for the word 'Madras' by the Tamil Nadu Adaptation of Laws Order, 1969 as amended by the Tamil Nadu Adaptation of Laws (Second Amendment) Order, 1969.] Account code, [Tamil Nadu] [Substituted for the word 'Madras' by the Tamil Nadu Adaptation of Laws Order, 1969 as amended by the Tamil Nadu Adaptation of Laws (Second Amendment) Order, 1969.] Treasury Code and [Tamil Nadu] [Substituted for the word 'Madras' by the Tamil Nadu Adaptation of Laws Order, 1969 as amended by the Tamil Nadu Adaptation of Laws (Second Amendment) Order, 1969.] Travelling Allowance Rules shall apply.