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Andaman and Nicobar Islands - Section

Section 46 in The Andaman and Nicobar Islands Port Rules, 2004

46. Securing beams and hatchway.

- When cargo is being loaded into, or unloaded from a sea-going vessel through any of its hatchways, whether on deck or below; the longitudinal (fore and after) and athwart ship beams and hatchway covers of such hatchways shall be secured in such a manner as will effectively prevent them from falling into the hold or overboard.