Section 4(a) in Rajasthan Land Revenue (Conversion of agricultural land for non-agricultural purposes, in rural areas) Rules, 2007
(a)[the Right to Fair Compensation and Transparency in Land Acquisition Rehabilitation and Resettlement Act, 2013 (Central Act No. 30 of 2013);] [Substituted 'The Land Acquisition Act 1894' by Notification No. G.S.R. 51, dated 17.10.2016 (w.e.f. 5.4.2007).]
