Bombay High Court
Micro Economic Environment Solutions ... vs Sou. Maya Raju Waghwekar And Anr on 10 January, 2019
FARAD CONTINUATION SHEET NO. IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION WRIT PETITION (ST) NO.17424/2018 Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions and Court's or Judge's orders Registrar's orders None present.
CORAM : A. N. MARE REGISTRAR (JUDL-I) Date : 10th January 2019 Three weeks time (i.e. 31.1.2019) is granted as a last chance remove office objection.
S.O. to 1.2.2019.
REGISTRAR (JUDL-I) RJ-I/ARD/10.1.2019 ::: Uploaded on - 14/01/2019 ::: Downloaded on - 15/01/2019 04:15:46 :::