Section 14 in West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013
14. Authentication of orders and other instruments of Council.
- All orders and decisions of the Council and all other instruments shall be authenticated by the signature of the Chief Executive Officer or any other member authorized by the Council in this behalf, and unless otherwise provided hereinafter, all other instruments issued by the Council shall be authenticated by the signature of the Member-Secretary or any other officer of the Council, duly authorized in the like manner in this behalf.
