Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act] State of Himachal Pradesh - Subsection Section 18(2)(l) in The Himachal Pradesh National Law University Act, 2016 (l)to exercise such other powers and to perform such other duties as may be considered necessary, or imposed on it by or under this Act.