Punjab-Haryana High Court
State Of Haryana And Others vs Chunni Lal And Others on 30 May, 2012
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No.308 of 2011 (O&M)
(L.A.C. No.8-LA of 2009)
State of Haryana and others
...... Appellants
Versus
Chunni Lal and others
.... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. D.D. Gupta, Additional Advocate General, Haryana.
None for the landowners.
RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 293 of 2011, titled as State of Haryana and others Versus Smt. Singhari and others.
(RAJESH BINDAL) 30.05.2012 JUDGE sarita