Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(19) in Himachal Pradesh Private Forests Act, 1954

(19)"tree" includes timber and fuel trees, palms, bamboos, stumps, bursh-wood and canes;