Madhya Pradesh High Court
Jabir Kha vs The State Of Madhya Pradesh on 14 October, 2024
Author: Prakash Chandra Gupta
Bench: Prakash Chandra Gupta
1 MCRC-26050-2024 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 26050 of 2024 (JABIR KHA Vs THE STATE OF MADHYA PRADESH ) Dated : 14-10-2024 None for the applicant.
Shri Hemant Sharma, learned GA for the State.
List after two weeks.
(PRAKASH CHANDRA GUPTA) JUDGE ajit Signature Not Verified Signed by: AJIT KAMALASANAN Signing time: 15-10-2024 13:30:43