Central Administrative Tribunal - Jodhpur
Mohan Lal vs M/O Defence on 6 November, 2023
CENTRAL ADMINISTRATIVE TRIBUNAL JODHPUR Order Sheet Item no.: 36 O.A./75/2015 (JODHPUR) [ PROMOTION ] Court No.: 1 No of Adjournment: 43 Order Dated: 06/11/2023 MOHAN LAL Vs M/O DEFENCE For Applicant(s) Advocate : None for the applicant. For Respondent(s) Advocate : Mr. Rameshwar Dave.
Order of The Tribunal None present for the applicant even on repeated calls. It is seen from the records that the applicant has not been suitably represented on last so many occasions since 24.05.2021. Accordingly, this OA is dismissed in default for non-prosecution.
Amit Sahai Rameshwar Vyas Member (A) Member (J) /sv/