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State of Jammu-Kashmir - Section

Section 7 in Jammu and Kashmir State Board of School Education Act, 1975

7. Vacancy of member owing to absence without permission

— If a members of the Board or any committee thereof during the term for which he has been nominated, absents himself without the permission of the Board or the committee, as the case may be, from three consecutive meetings thereof, his office shall thereupon be declared by the Chairman to be vacant.