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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(2) in The M.P. Lok Abhikaranon Ke Madhyam Se Bis Sutriya Karyakram Ka Karyanvayan Adhiniyam, 1980

(2)All rules made under this section shall be laid on the table of the Legislative Assembly.[The First Schedule] [Substituted by M.P. Act No. 5 of 1987 (w.e.f. 15-1-1987).][See Section 2 (e)]