Section 7(b) in Rajasthan Land Revenue (Allotment of Land for Agricultural Purposes) Rules, 1970
(b)[ The period of 15 days shall be allowed in the proclamation for submitting application for allotment and this period shall be reckoned from the date of service of the proclamation: [Inserted by G.S.R. 23, Dated 17-5-76; published in Rajasthan Gazette Part IV(Ga)(1), Dated, p. 97.]
