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Delhi High Court - Orders

Acme Tele Power vs Controller Of Patents And Designs And ... on 11 January, 2023

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~1 & 2
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    C.A.(COMM.IPD-PAT) 287/2022
                               ACME TELE POWER                            ..... Appellant
                                            Through: Ms. Brinda Ajmani and Mr. Dhanesh
                                                       Relan, Advocates.
                                               versus

                               CONTROLLER OF PATENTS AND DESIGNS AND ANR
                                                                       ..... Respondents
                                           Through: Mr. Harish Vaidyanathan Shankar,
                                                    CGSC with Mr. Srish Kumar Mishra,
                                                    Mr. Sagar Mehlawat and Mr.
                                                    Alexander    Mathai        Paikaday,
                                                    Advocates.

                          +    C.A.(COMM.IPD-PAT) 442/2022
                               ACME TELEPOWER (P) LIMITED                 ..... Appellant
                                            Through: Ms. Brinda Ajmani and Mr. Dhanesh
                                                       Relan, Advocates.

                                               versus

                               ASSISTANT CONTROLLER OF PATENTS AND DESIGNS AND
                               ORS.                                    ..... Respondents
                                            Through: Mr. Harish Vaidyanathan Shankar,
                                                     CGSC with Mr. Srish Kumar Mishra,
                                                     Mr. Sagar Mehlawat and Mr.
                                                     Alexander     Mathai       Paikaday,
                                                     Advocates.
                                                     Mr. Arjun Mahajan, Senior Panel
                                                     Counsel with Mr. Apoorv Upmanyu,
                                                     Advocate for UOI.

                               CORAM:
                               HON'BLE MR. JUSTICE SANJEEV NARULA
                                            ORDER

% 11.01.2023 Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:12.01.2023 15:18:23

1. Ms. Brinda Ajmani, counsel for Appellant, on instructions, states that she would like to withdraw the present appeals.

2. Dismissed as withdrawn.

SANJEEV NARULA, J JANUARY 11, 2023 d.negi Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:12.01.2023 15:18:23