Delhi High Court - Orders
Acme Tele Power vs Controller Of Patents And Designs And ... on 11 January, 2023
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~1 & 2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.A.(COMM.IPD-PAT) 287/2022
ACME TELE POWER ..... Appellant
Through: Ms. Brinda Ajmani and Mr. Dhanesh
Relan, Advocates.
versus
CONTROLLER OF PATENTS AND DESIGNS AND ANR
..... Respondents
Through: Mr. Harish Vaidyanathan Shankar,
CGSC with Mr. Srish Kumar Mishra,
Mr. Sagar Mehlawat and Mr.
Alexander Mathai Paikaday,
Advocates.
+ C.A.(COMM.IPD-PAT) 442/2022
ACME TELEPOWER (P) LIMITED ..... Appellant
Through: Ms. Brinda Ajmani and Mr. Dhanesh
Relan, Advocates.
versus
ASSISTANT CONTROLLER OF PATENTS AND DESIGNS AND
ORS. ..... Respondents
Through: Mr. Harish Vaidyanathan Shankar,
CGSC with Mr. Srish Kumar Mishra,
Mr. Sagar Mehlawat and Mr.
Alexander Mathai Paikaday,
Advocates.
Mr. Arjun Mahajan, Senior Panel
Counsel with Mr. Apoorv Upmanyu,
Advocate for UOI.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 11.01.2023 Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:12.01.2023 15:18:23
1. Ms. Brinda Ajmani, counsel for Appellant, on instructions, states that she would like to withdraw the present appeals.
2. Dismissed as withdrawn.
SANJEEV NARULA, J JANUARY 11, 2023 d.negi Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:12.01.2023 15:18:23