Section 28 in Chhattisgarh District Mineral Foundation Trust Rules, 2015
28. Trustees Remuneration.
- The Trustees shall not be entitled to any remuneration for their services. The Nominated Members among the Trustees shall be paid a certain fee decided by the Settlor as sitting fee per meeting for the actual Trust meetings attended by them. Ex-officio members of the Trust are not entitled for any such sitting fee.
