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State of Odisha - Section

Section 64 in The Orissa Registration Rules, 1988

64. Enquiry about minor, lunatic or idiot.

- A Registering Officer shall form his own opinion as to whether a party appearing before him as executant of a document is a minor, a lunatic or an idiot. He is not expected to hold an elaborate enquiry, although if he so desires, he may examine on the point any one present in the office.