Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of Uttarakhand - Subsection Section 59(a) in Uttarakhand Co-Operative Societies Act, 2003 (a)in any of the securities specified in section 20 of the Indian Trust Act, 1882 (Act II of 1882);
