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State of Odisha - Section

Section 5 in The Puri Raj Bhavan (Maintenance and Management) Rules, 1991

5. Governor's suites.

- Two suites (suite No. 1 and suite No. 4) in Puri Raj Bhavan shall be maintained for the exclusive Occupation of the Governor and Lady Governor. The said suites may be allotted for the accommodation of any other person or functionary if and when specifically permitted by the Governor.