Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] Securities And Exchange Board Of India - Subsection Section 14(2) in Securities and Exchange Board of India (Alternative Investment Funds) Regulations, 2012 (2)Listing of Alternative Investment Fund units shall be permitted only after final close of the fund or scheme.
