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[Cites 0, Cited by 0] [Section 142(1)] [Section 142] [Entire Act]

State of West Bengal - Subsection

Section 142(1)(a) in New Town, Kolkata Development Authority Act, 2007

(a)where the person to be served is a Company, if the document is addressed to the Secretary of the Company at its registered office or at its principal office or place of business and is-
(i)sent under certificate of posting; or
(ii)delivered at the registered office or at the principal office or place of business of the Company;