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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(1) in Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980

(1)A member shall be appointed for a period of three years and shall be eligible for reappointment.Provided that, the term of office of such outgoing members shall be deemed to extend to, and expire with, the date on which the notification constituting the new Committee is published in the Official Gazette.