Delhi High Court - Orders
Baldev Singh vs Skipper Towers P Ltd on 13 March, 2023
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 2326/1996
BALDEV SINGH ..... Plaintiff
Through: Mr. Deepanshu & Ms. Ankita
Chopra, Advocates.
versus
SKIPPER TOWERS P LTD. ..... Defendant
Through:
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 13.03.2023
I.A. 17763/2022
1. The present application under Section 151 of the Code of Civil Procedure, 1908 has been filed on behalf of Mr. Baldev Singh, legal heir of Ms. Avatar Kaur seeking direction for inclusion of name of Smt. Avtar Kaur through her legal heir Hardev Singh in the wait list.
2. The arguments have already been addressed in the present application. No further arguments are required to be addressed.
3. Arguments heard.
4. Judgment reserved.
NEENA BANSAL KRISHNA, J MARCH 13, 2023 S.Sharma Signature Not Verified Digitally Signed By:SAHIL SHARMA Signing Date:15.03.2023 15:27:01