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Allahabad High Court

Swatantra Babu Sharma vs Sri Vinit Pandey , Secretary Department ... on 26 October, 2023

Author: Rohit Ranjan Agarwal

Bench: Rohit Ranjan Agarwal





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:203740
 
Court No. - 9
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 7782 of 2023
 

 
Applicant :- Swatantra Babu Sharma
 
Opposite Party :- Sri Vinit Pandey , Secretary Department Of Posts And 5 Others
 
Counsel for Applicant :- Pankaj Lal,Jyoti Srivastava
 

 
Hon'ble Rohit Ranjan Agarwal,J.
 

This contempt application has been filed alleging the violation of order passed by the Central Administrative Tribunal (CAT), Allahabad Bench, Allahabad on 31.03.2005.

Against the order of the CAT, writ petition was filed by the Union of India, which was dismissed.

As the applicant has a remedy of filing contempt application under Section 17 before the CAT, the present contempt application is not maintainable and the same stands dismissed.

Order Date :- 26.10.2023 SK Goswami