Madhya Pradesh High Court
Hemant Vishwakarma vs The State Of Madhya Pradesh on 17 July, 2023
Author: Sujoy Paul
Bench: Sujoy Paul
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
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Dated: 17-07-2023 Due to paucity of time, following matters could not be taken up, therefore, adjourned as under:
Serial Numbers Next date of listing 11, 12, 18, 19, 22, 23, 28, 37, 40, 43, 57, 58, 59, 60, 61, 62, 63, 64, 65, 66, 67, 68 and 69.
19/07/2023 Including connected matters (SUJOY PAUL) (ACHAL KUMAR PALIWAL) JUDGE JUDGE rj RAJESH Digitally signed by RAJESH KUMAR JYOTISHI DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, ou=HIGH COURT OF MADHYA PRADESH, KUMAR
2.5.4.20=3d45b43819ebfb0a7cb633bed816c cec57ea5d89b4652ec43a32ac76c2edeeb6, postalCode=482001, st=Madhya Pradesh, serialNumber=1ECDFFADE217A59B847D35 JYOTISHI AA74E5BA49221573A791EF21E6B04563618 855C258, cn=RAJESH KUMAR JYOTISHI Date: 2023.07.19 12:25:27 +05'30'