Section 8 in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Rules, 1960
8.
On completion of the enquiry under Rule 6 or disposal of any appeal, or civil proceeding if any, as the case may be, the Chief Forest Officer shall enter into a Register to be maintained for the purpose all the Private Forests and Law-Ri-Sumar with the particulars as set forth in Rule 4 of these rules and also make a final publication of such forests in the manner as prescribed in Rule 5.
