Section 12A(1)(b) in The Interest-Tax Act, 1974

[Cites 0, Cited by 0] [Section 12A(1)] [Section 12A] [Entire Act]

(b)in any other case, interest-tax on chargeable interest as determined under sub-section (2) or, as the case may be, sub-section (3) of section 8.

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