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[Cites 0, Cited by 0] [Section 71] [Entire Act]

Union of India - Subsection

Section 71(c) in The North-Eastern Areas (Reorganisation) Act, 1971

(c)in article 244,--
(i)in clause (1), for the words "the State of Assam", the words "the States of Assam and Meghalaya" shall be substituted;
(ii)in clause (2), for the words "the State of Assam", the words "the States of Assam and Meghalaya and the Union territory of Mizoram" shall be substituted;