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State of Bihar - Section

Section 10 in The Bihar Panchayat Raj Act, 2006

10. Vigilance Committee.

- The Gram Sabha may also form one or more vigilance committee(s) consisting of persons who are not members of the Gram Panchayat, to supervise the Gram Panchayat works, schemes and other activities relating to that village and to put up reports related to them in its meeting.