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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(1) in The M.P. State Aid to Industries Act, 1958

(1)The State Government may take such steps as arc necessary or desirable to secure the formation of a limited company confirming to the prescribed conditions and have it registered under the Companies Act, 1956 (1 of 1956), with the object of providing industrial credit.