Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Entire Act]

State of Kerala - Section

Section 31 in Kerala Education Act, 1958

31. Inspection of offices, books, and accounts of Local Education Committee.

(1)The Local Education Committee shall maintain such books, accounts and registers as may be prescribed.
(2)The office, books and accounts of every Local Education Committee shall be open to inspection by the Government.