Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Tamilnadu - Subsection Section 13(3) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Act, 1971 (3)The members of the council and the members of the executive committee shall be paid such daily and travelling allowances as may be prescribed.
