Section 1(2)(i) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

(i)in case it has ceased to be so included at any time before June 29, 1971, this Act shall extend to such area from June 29, 1971; and

Legal Document View