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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(1)(b) in Faridabad Complex (Regulation and Development) Act, 1971

(b)such sums as may be required by the State Government for contribution towards the cost of the State Government establishment for the purpose of advising, assisting and supervising the work of the Administration :