Punjab-Haryana High Court
Satpal Sewak vs Chandigarh Administration on 19 September, 2012
Bench: Jasbir Singh, Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
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CWP No.2373 of 2007
Date of Decision: 19.09.2012
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Satpal Sewak
. . . .Petitioner
Versus
Chandigarh Administration
. . . . Respondent
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CORAM: HON'BLE MR.JUSTICE JASBIR SINGH, ACTING CHIEF JUSTICE
HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
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Present: None for the petitioners.
Ms.Deepali Puri, Advocate, for the respondent/UT.
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JASBIR SINGH, ACJ. (ORAL)
For orders, see a separate detailed order of even date passed in Civil Writ Petition No. 352 of 2007 titled as Court on its own motion Vs. State of Punjab.
(JASBIR SINGH) ACTING CHIEF JUSTICE (RAKESH KUMAR JAIN) JUDGE September 19, 2012 Vivek