Supreme Court - Daily Orders
Commissioner Of Income Tax -Iv, ... vs M/S Natco Pharma Ltd on 8 August, 2014
¼ ITEM NO.13 COURT NO.1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....CC No(s).11716/2014
(Arising out of impugned final judgment and order dated 25/02/2014
in ITA No. 108/2014 passed by the High Court Of A.P At Hyderabad)
COMMISSIONER OF INCOME TAX -IV, HYDERABAD Petitioner(s)
VERSUS
M/S NATCO PHARMA LTD Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 08/08/2014 This petition was called on for hearing today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE KURIAN JOSEPH
HON’BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Ranjit Kumar, SG
Mr. N.K.Kaukl, ASG
Ms. Rekha Pandey, Adv.
Mr. Arijit Prasad, Adv. for
Mrs. Anil Katiyar ,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Heard Mr. Ranjit Kumar, learned Solicitor General for the revenue.
Delay condoned.
Special Leave Petition is dismissed.
(PARDEEP KUMAR) (RENU DIWAN) Signature Not Verified Digitally signed by AR-cum-PS COURT MASTER Pardeep Kumar Date: 2014.08.08 09:48:50 IST Reason: