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State of Tripura - Section

Section 83 in The Tripura Co-operative Societies Rules, 1976

83. Procedure for attachment and sale of property for realisation of any security given by persons in course of execution proceedings.

- The procedure laid down in Rules 82 and 85 shall mutatis mutandis apply for attachment and sale of property for the realisation of any security given by a person in the course of execution proceedings.