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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(d) in Insurance Regulatory and Development Authority of India (Non-Linked Insurance Products) Regulations, 2019

(d)The benefit illustration as approved under the product filing procedure shall be part of the sales literature and shall be furnished to the prospective policyholder along with the sales literature before concluding the sale.