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[Cites 0, Cited by 0] [Section 27A] [Entire Act]

State of Gujarat - Subsection

Section 27A(4) in The Bombay Secondary School Certificate Examination Act, 1948

(4)A person guilty of an offence under this section shall on conviction be punishable with imprisonment for a term which may extend to two years or with fine which may extend to two hundred rupees or with both.]