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[Cites 0, Cited by 0] [Section 14A(2)] [Section 14A] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 14A(2)(a) in Securities and Exchange Board of India (Issue and Listing of Municipal Debt Securities) Regulations, 2015

(a)disclosures as specified in Schedule I and Schedule IA of these regulations; and