Section 48(3)(c) in The M.P. Prakoshtha Swamitva Rules, 1976

[Cites 0, Cited by 0] [Section 48(3)] [Section 48] [Entire Act]

State of Madhya Pradesh - Subsection

Section 48(3)(c) in The M.P. Prakoshtha Swamitva Rules, 1976

(c)a summary of the property and assets and liabilities of the common areas and facilities of the Association, giving such particulars as will disclose the general nature of these liabilities and assets and how the value of fixed assets has been arrived at.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Madhya Pradesh - Subsection

Section 48(3)(c) in The M.P. Prakoshtha Swamitva Rules, 1976