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State of Andhra Pradesh - Section

Section 25 in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

25.

All pipes and covered drains shall be coloured indicating the matter for which they are intended for conveyance, as shown below:-Wash...............................GreenSprit................................RedWater or steam..................WhiteSpent wash........................YellowPower..............................BlackMolasses........................BlueFeints........................... Brown