Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 14] [Entire Act] State of Uttar Pradesh - Section Section 20 in The Uttar Pradesh Gangsters And Anti-Social Activities (Prevention) Act, 1986 20. Overriding effect The provisions of this Act or any rule made thereunder shall effect notwithstanding anything inconsistent therewith contained in any other enactment.
