Section 11 in The Punjab Minerals (Vesting of Rights) Rules, 2003
11. Limit of amount to be awarded.
- Sections 4 and 8. - Subject to the limits of the quantum of the amount payable under Section 4, if the applicant has made a claim to any amount pursuant to a notice under rule 6, the amount awarded to him by the Court, shall not exceed the amount so claimed.
